Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax ... vs Jaydeep Cotton Fibers Pvt. Ltd. on 12 November, 2018
Bench: Uday Umesh Lalit, M.R. Shah
ITEM NO.27 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38460/2018
(Arising out of impugned final judgment and order dated 09-04-2018
in SCA No. 20187/2017 passed by the High Court Of Gujarat At
Ahmedabad)
ASSISTANT COMMISSIONER OF INCOME TAX, RAJKOT Petitioner(s)
VERSUS
JAYDEEP COTTON FIBERS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and
CONDONATION OF DELAY IN FILING )
Date : 12-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Ms. ANS Nadkarni, ASG
Mr. H. Raghavendra Rao, Adv.
Mr. Zoheb Hossain, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable in six weeks. Dasti in addition.
(INDU MARWAH) (HARI SWAROOP PARASHER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2018.11.12 17:27:04 IST Reason: