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Supreme Court - Daily Orders

Assistant Commissioner Of Income Tax ... vs Jaydeep Cotton Fibers Pvt. Ltd. on 12 November, 2018

Bench: Uday Umesh Lalit, M.R. Shah

     ITEM NO.27                                COURT NO.11                 SECTION III

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38460/2018

     (Arising out of impugned final judgment and order dated 09-04-2018
     in SCA No. 20187/2017 passed by the High Court Of Gujarat At
     Ahmedabad)

     ASSISTANT COMMISSIONER OF INCOME TAX, RAJKOT                           Petitioner(s)

                                                      VERSUS

     JAYDEEP COTTON FIBERS PVT. LTD.                                       Respondent(s)

     (FOR ADMISSION and I.R. and
     CONDONATION OF DELAY IN FILING )

     Date : 12-11-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                   Ms. ANS Nadkarni, ASG
                                         Mr. H. Raghavendra Rao, Adv.
                                         Mr. Zoheb Hossain, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice, returnable in six weeks. Dasti in addition.

(INDU MARWAH) (HARI SWAROOP PARASHER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2018.11.12 17:27:04 IST Reason: