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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(1)Manufacturers of methyl alcohol shall so arrange their stills that such alcohol shall discharge into closed and locked receivers of such patterns that no such alcohol can be removed from them unless they are unlocked.