Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act] State of Gujarat - Subsection Section 50(2)(vii) in Gujarat State Council for Physiotherapy Act, 2011 (vii)the standards of staff, equipment, accommodation, training and other facilities for study or training of the Physiotherapist;