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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(6)Working orders to be enforced at each station on the railway to be opened shall be prepared in accordance with the rules provided in Chapter V of the General Rules and shall specify any special conditions that are required to be met with.