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[Cites 0, Cited by 0] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(3) in The Navy (Pay And Allowances) Regulations, 1966

(3)In stations where such service cannot be obtained at or within these rates, the Station Commander (or the Commanding Officer where there is no Station Commander) may in consultation with the Controller of Defence Accounts (Navy), Bombay fix the rate at [Rs. 15] [Substitued, Omitted & Inserted by S.R.O. 9-E, dated 19th March, 1974] per month for Chief Petty Officers and [Rs. 12] per month for Petty Officers and other sailors.