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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(i) in The Jharkhand Agricultural Produce Markets Rules, 2000

(i)representing the Local Authorities' constituency, if he holds a traders' licence issued by the Market Committee or if he is an employee of the licence holder or a partner of a firm or is a member of a joint family of licence-holder;