Madhya Pradesh High Court
Dr. Divya Kishore Satpathi vs Cbi on 6 December, 2017
THE HIGH COURT OF MADHYA PRADESH
MCRC-24600-2017
(DR. DIVYA KISHORE SATPATHI Vs CBI)
2
Jabalpur, Dated : 06-12-2017
Shri Surendra Singh, Senior counsel with Shri
Siddharth Gupta, Advocate for the applicant.
Shri J.K. Jain, Assistant Solicitor General of India
for the C.B.I.
Arguments heard.
Reserved for order.
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
khan*