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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(1) in The Orissa Children Act, 1982

(1)The Government may direct any neglected child to be transferred from any children's home or special school within the State of Orissa to any children's home, special school or institution of like nature in any other State with the consent of the Government of that State.