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Union of India - Section

Section 6A in The Insecticides Rules, 1971

6A. [ Issue of duplicate Certificate of Registration. [ Substituted by G.S.R. 371(E), dated 20.5.1999, for R. 6-A (w.e.f. 20.5.1999).]

- A fee of rupees one hundred shall be paid in the form of demand draft drawn on the State Bank of India, Faridabad in favour of the Accounts Officer, Directorate of Plant Protection, Quarantine and Storage, Faridabad, Haryana for a duplicate copy of a Certificate of Registration if the original is defaced, damaged or lost.]