Madhya Pradesh High Court
Amar Singh Yadav vs The State Of Madhya Pradesh on 15 November, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 21785 of 2022 (AMAR SINGH YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 15-11-2022 Parties through their counsel.
As agreed, list on next Wednesday, i.e. on 23.11.2022.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
Akm
Signature Not Verified
Signed by: AKANKSHA
MAURYA
Signing time: 11/16/2022
12:31:01 PM