Delhi High Court - Orders
Sc Sharma vs Bses Rajdhani Power Ltd And Ors on 19 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7601/2021
SC SHARMA
..... Petitioner
Through: Mr. A.K. Trivedi and Mr. Naveen
Kr., Advs.
versus
BSES RAJDHANI POWER LTD AND ORS
..... Respondent
Through: Mr. Sandeep Prabhakar and
Mr. Vikas Mehta, Advs. for BRPL
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 19.04.2022
1. Mr.A.K. Trivedi, learned counsel for the petitioner states that rejoinder shall be filed within two days.
2. Re-notify on September 07, 2022.
V. KAMESWAR RAO, J APRIL 19, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:21.04.2022 18:00:17