Section 294 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
294. segregation, recycling, littering, nuisance, penalties and fines.
Training and public awareness.-The Corporation shall undertake trainingto educate its staff, informal waste pickers/collectors on collecting and transporting ofSolid Waste in a segregated manner and processing the Solid Waste in a manner set out
