Section 10B(2)(c) in The Cost And Works Accountants Act, 1959

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Union of India - Subsection

Section 10B(2)(c) in The Cost And Works Accountants Act, 1959

(c)as a Member unless he holds the post of a Joint Secretary to the Government of India or any other post under the Central Government carrying a scale of pay which is not less than that of a Joint Secretary to the Government of India.

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Union of India - Subsection

Section 10B(2)(c) in The Cost And Works Accountants Act, 1959