Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(1) in The Chennai City Corporation Building Rules, 1972

(1)Every interior courtyard shall be raised at least thirty centimetres above the level of the centre of the nearest street to admit to easy drainage into the street.