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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2)(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(i)[ on his ceasing to be a voter of the Gram Panchayat area; or] [Substituted by M.P. Act No. 26 of 1994 (w.e.f. 30-5-1994).]