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Karnataka High Court

Smt K N Geetha vs Smt Savithramma on 30 August, 2024

Author: R Devdas

Bench: R Devdas

                                             -1-
                                                        NC: 2024:KHC:34996
                                                     WP No. 15188 of 2022




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 30TH DAY OF AUGUST, 2024

                                          BEFORE
                            THE HON'BLE MR JUSTICE R DEVDAS
                        WRIT PETITION NO. 15188 OF 2022 (GM-CPC)

                   BETWEEN:

                   SMT K N GEETHA
                   DAUGHTER OF K S NARAYANAPPA
                   AGED ABOUT 45 YEARS
                   R/AT MANJUNATHA STORE
                   N H C S LAYOUT WEST OF CHORD ROAD
                   BENGALURU - 560009
                                                             ...PETITIONER
                   (BY SRI. MAHESH KUMAR., ADVOCATE FOR
                       SRI. SIDDAMALLAPPA P M., ADVOCATE)

                   AND:

                   1.   SMT SAVITHRAMMA
                        W/OF K S NARAYANAPPA
Digitally signed
by JUANITA              AGED ABOUT 70 YEARS
THEJESWINI              R/ AT ANNAPURNESHWARI
Location: HIGH          PROVISION STORES
COURT OF                BHANTRAHALLI NEAR TOLE GATE
KARNATAKA               RASHAN NAGAR BANGALORE - 560105

                   2.   SMT PARVATHI
                        W/OF LATE PRASAD
                        D/OF CHANNAGIRIYAPPA
                        CARE OF CHANDRAPPA
                        AGED ABOUT 39 YEARS
                        ANNAPURNESHWARI PROVISION STORES
                        BHANTRAHALLI NEAR TOLE GATE
                        RASHAN NAGAR
                        BANGALORE - 560105
                           -2-
                                        NC: 2024:KHC:34996
                                  WP No. 15188 of 2022




3.   ANU
     D/OF LATE PRASAD
     AGED ABOUT 7 YEARS
     MINOR REP BY NATURAL GUARDIAN
     MOTHER SMT PARVATHI
     ANNAPURNESHWARI PROVISION STORES
     BHANTRAHALLI NEAR TOLE GATE
     RASHAN NAGAR BANGALORE - 560105

4.   GIRISHA
     S/O OF LATE PRASAD
     AGED ABOUT 7 YEARS
     MINOR REP BY NATURAL GURADIAN
     MOTHER SMT PARVATHI
     ANNAPURNESHWARI PROVISION STORES
     BHANTRAHALLI NEAR TOLE GATE
     RASHAN NAGAR BANGALORE - 560105

5.   SMT G LEELAVATHI
     W/OF CHANDRAPPA K G
     AGED ABOUT 38 YEARS
     RESIDENT BEHIND TALUK OFFICE
     KUNIGAL TUMKUR DISTRICT - 572130

6.   SMT CHIKKATAYAMMA
     W/O B T RANGASWAMY
     CONTRACTOR
     AGED ABOUT 58 YEARS
     KHB COLONY, KUNIGAL,
     TUMKUR DISTRICT- 572130

7.   SRI H R KRISHNAPPA
     S/OF HONNAPPA
     AGED ABOUT 50 YEARS
     RESIDENT BEHIND TALUK OFFICE
     KUNIGAL, TUMKUR DISTRICT-572130

8.   SRI K B NAGAPPA
     S/OF BOREGOWDA
     AGED ABOUT 45 YEARS
     R/OF KAPANI PALYA VILLAGE
                          -3-
                                    NC: 2024:KHC:34996
                                WP No. 15188 of 2022




     KOTHAGERE HOBLI
     KUNIGAL TALUK
     TUMKUR DISTRICT- 572130

9.   SMT GANGAMMA
     W/OF LATE KALASAIAH
     AGED ABOUT 75 YEARS
     R/AT NEAR GOVERNMENT COLLEGE
     NEXT TO NAGARAJ THEATRE
     B M ROAD, KUNIGAL
     TUMKUR DISTRICT- 572130

10. SRI B K RANGASWAMY
    SON OF LATE KALASAIAH
    AGED ABOUT 55 YEARS
    R/AT NEAR GOVERNMENT COLLEGE
    NEXT TO NAGARAJ THEATRE
    B M ROAD, KUNIGAL
    TUMKUR DISTRICT- 572130

11. SMT KAMASHI
    W/OF LATE SHIVARAMAIAH
    AGED ABOUT 40 YEARS
    R/AT NEAR GOVERNMENT COLLEGE
    NEXT TO NAGARAJ THEATRE
    B M ROAD, KUNIGAL
    TUMKUR DISTRICT - 572130

12. MASTER ROHAN GOWDA
    S/O LATE SHIVARAMAIAH
    AGED ABOUT 12 YEARS
    MINOR REP BY NATURAL GUARDIAN
    MOTHER SMT KAMASHI
    R/AT NEAR GOVERNMENT COLLEGE
    NEXT TO NAGARAJ THEATRE
    B M ROAD, KUNIGAL
    TUMKUR DISTRICT - 572130

13. MASTER PREETHAM GOWDA
    S/OF LATE SHIVARAMAIAH
    AGED ABOUT 8 YEARS
                          -4-
                                     NC: 2024:KHC:34996
                                   WP No. 15188 of 2022




    MINOR REP BY NATURAL GUARDIAN
    MOTHER SMT KAMASHI
    R/AT NEAR GOVERNMENT COLLEGE
    NEXT TO NAGARAJ THEATRE
    B M ROAD, KUNIGAL
    TUMKUR DISTRICT-572130

14. SRI CHANDRAPPA
    S/OF LATE KALASAIAH
    AGED ABOUT 52 YEARS
    R/OF BEGUR, KASABA HOBLI
    KUNIGAL TALUK
    TUMKUR DISTRICT - 572130

15. SRI K R CHINNASWAMY
    AGED ABOUT 50 YEARS
    STAMP VENDOR, KUNIGAL
    TUMKUR DISTRICT-572130

16. THE SUB REGISTRAR
    KUNIGAL TUMKUR DISTRICT-572130

17. SRI K N RAMACHANDRAIAH
    S/O B NANJAPPA
    AGED ABOUT 45 YEARS
    R/OF VIDYANAGARA KUNIGAL TOWN
    TUMKUR DISTRICT-572130

18. SRI B M SHIVARUDRAIAH
    S/O LATE MUDDAPPA
    AGED ABOUT 49 YEARS
    HOUSING BOARD COLONY
    VIDYANAGARA KUNIGAL TOWN
    TUMKUR DISTRICT - 572130

19. SRI REVANNA GOWDA
    S/O REVANNA
    AGED ABOUT 43 YEARS
    R/O HURKEHALLI, KASABA HOBLI
    KUNIGAL TALUK
    TUMKUR DISTRICT-572130
                               -5-
                                           NC: 2024:KHC:34996
                                         WP No. 15188 of 2022




20. SRI. K.N.THIMMAIAH
    S/O LATE NARASIMHAIAH@ MOTAIAH
    AGED ABOUT 42 YEARS
    R/O KOTE, KUNIGAL TOWN
    TUMKUR DISTRICT-572130

21. SRI RAMALINGAIAH
    FATHER NAME NOT KNOWN
    AGED ABOUT 76 YEARS
    R/AT HUVADIGARA BEEDI
    KUNIGAL TOWN
    TUMKUR DISTRICT - 572130
                                              ...RESPONDENTS

     THIS WP IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE LEARNED
CIVIL JUDGE AND JMFC, KUNIGAL TO SECURE ENTIRE
RECORDS IN O.S.NO.3/2001 ON THE FILE OF SENIOR CIVIL
JUDGE, KUNIGAL, AND TO PROCEED AND TO CONSIDER THE
SUIT ON MERIT AND GRANT AN INTERIM ORDER TO STAY
FURTHER PROCEEDINGS IN O.S.NO.405/2012 ON THE FILE OF
CIVIL JUDGE AND JMFC, KUNIGAL, PENDING THE DISPOSAL OF
THE ABOVE W.P.

    THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:


CORAM: HON'BLE MR JUSTICE R DEVDAS


                        ORAL ORDER

A memo dated 30.08.2024 has been filed by the learned counsel for the petitioner to convert the writ petition into Civil Revision Petition. -6-

NC: 2024:KHC:34996 WP No. 15188 of 2022

2. Such permission cannot be granted. However, the writ petition stands dismissed as withdrawn, while reserving liberty to the petitioner to file a Civil Revision Petition on the same cause of action.

3. The certified copies produced along with the writ petition may be returned to the learned counsel for the petitioner after retaining a copy of the same for record.

Sd/-

(R DEVDAS) JUDGE KLY CT: JL