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[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Uttar Pradesh - Subsection

Section 238(1)(k) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(k)principles and manners of recruitment in respect of the servants of the Zila Panchayats including servants placed at the disposal of any Kshettra Panchayat;