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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(5) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(5)Handicapped persons and the persons below poverty line visiting Van Vihar National Park on toot or on bicycle will be given 50% rebate on the entry-lee. They will have to produce certificate issued by the Competent Authority at the entry gate to avail the rebate.