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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 13(1)(a) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

(a)[ the applicant falls into any of the following categories, namely:-
(i)broad based fund or portfolio which is broad based, incorporated or established outside India; or
(ii)proprietary fund of a registered foreign institutional investor; or
(iii)foreign corporate; or
(iv)foreign individual; or
(v)university fund, endowment, foundation, charitable trust or charitable society who are eligible to be registered as a foreign institutional investor under these regulations.