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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(10)(b) in The U.P. Factories Rules, 1950

(b)An exit may be a doorway, corridor, passage way to any internal or external stair way or to a verandah. An exit may also include a horizontal exit leading to an adjoining building at the same level.