Section 7(2) in The Targeted Public Distribution System (Control) Order, 2015
(2)The State Government shall, on getting allocation of foodgrains from the Central Government, issue allocation orders authorising their agencies to lift foodgrains from the Corporation and such order among others shall specify-(i)number of cards and units;(ii)balance in hand; and(iii)allocation made for each month in respect of a fair price shop.
