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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(2)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)in any other public conveyance, without previously notifying the owner, driver or conductor thereof that the person is so suffering.