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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Telangana - Subsection

Section 85(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(2)If any question arises whether an elector was present at the polling station before it was closed it shall be decided by the Presiding Officer and his decision shall be final.