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State of Rajasthan - Section

Section 15 in Rajasthan River Basin and Water Resources Planning Act, 2015

15. Annual Report.

(1)The Authority shall prepare at the end of each financial year, a report of its activities during the previous year and submit it to the State Government before the 30th day of September of the current year.
(2)The State Government shall cause such annual report including the statement of accounts to be laid before the House of the State Legislature.