Section 17B in THE CONSTITUTION (FORTY-SECOND AMENDMENT) ACT, 1976
17B. Protection of wild animals and birds.";
(iii)after entry 20, the following entry shall be inserted, namely:-"20A. Population control and family planning.";(iv)for entry 25, the following entry shall be substituted, namely:-"25. Education, including technical education, medical education and universities, subject to the provisions of entries 63, 64, 65 and 66 of List I; vocational and technical training of labour.";(v)after entry 33, the following entry shall be inserted, namely:-"33A. Weights and measures except establishment of standards.".
