Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Uttar Pradesh - Subsection Section 39(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (4)The work of the Zila Panchayat shall be carried on in departments and the departments and the officers, who will be their heads shall be specified by rules.
