Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(b) in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984. (b)wrongfully obtains possession of, or retains, any properly forming part of any undertaking of the Company; or
