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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(c) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

(c)Where a member is not provided with free board and lodging at the expenses of the Government of India or Government of Rajasthan or Local Fund, the following certificate shall be furnished, namely:-