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State of Odisha - Section

Section 52 in The Orissa Factories Rules, 1950

52. Cleaning of spittoon.

- The spittoon mentioned in Clause (a) of Rule 51 shall be emptied, cleaned and disinfected at least once everyday; and the spittoon mentioned in Clause (b) of Rule 51 shall be cleaned by scrapping out the top layer of sand as often as necessary or at least once everyday.Chapter-IV SafetyFurther precautions prescribed under Sub-section (2) of Section 21