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State of Odisha - Section

Section 17 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

17. Disposal of Business.

- Every question which the committee is required to take into consideration shall be considered at a meeting, or, if the Chairman so desired by sending the necessary papers to every member for his opinion, and the question shall be disposed off in accordance with the decision of the majority:Provided in case of equality of votes, the Chairperson shall have a second or a casting vote.Explanation:- "Chairperson" for the purposes of this rule shall include Chairperson nominated under rule 18 to preside over meeting.