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Income Tax Appellate Tribunal - Pune

Opus Software Solution Pvt. Ltd.,, Pune vs Assessee on 15 June, 2012

                                         1


               IN THE INCOME TAX APPELLATE TRIBUNAL
                        PUNE BENCH " A", PUNE

           Before Shri Shailendra Kumar Yadav, Judicial Member
                 and Shri R.K. Panda, Accountant Member

                             ITA NO. 757/PN/2011
                             (Asstt.Year : 2006-07)

Opus Software Solution Pvt. Ltd.,
Commerzone, Building No.1, Ist Floor,
Samrat Ashoka Path, Opp : Airport Road,
Yerawada, Pune 411 006                                   ..      Appellant
PAN No.AAACO 2203N
                                   Vs.

CIT-II, Pune                                             ..      Respondent

      Appellant by              :     Sri Nikhil Pathak
      Respondent by             :     Sri V. Anandarajan, CIT
      Date of Hearing           :     15-06-2012
      Date of Pronouncement     :     15-06-2012

                                     ORDER

Per R.K. PANDA, AM :

This appeal filed by the assessee is directed against the order dated 30-03- 2011 of the CIT -II, Pune relating to assessment year 2006-07.

2. The learned counsel for the assessee at the time of hearing filed a petition seeking withdrawal of the appeal, the contents of which read as under :

"We, the appellant company hereby request(s) your permission to withdraw the above referred appeal filed against order us/263 of CIT- II, dt. 30-03-2012".

Learned D.R. has no objection to the withdrawal of the appeal. In view of the same, the appeal filed by the assessee is dismissed as Withdrawn. 2

3. In the result, the appeal filed by the assessee is dismissed. Pronounced in the Open court at the time of hearing itself, i.e., on 15th June 2012.

          Sd/-                                                   Sd/-
(SHAILENDER KUMAR YADAV)                                     (R.K.PANDA)
JUDICIAL MEMBER                                          ACCOUNTANT MEMBER


Pune, dated the 15th June 2012
satish

Copy of the order is forwarded to :

1. The assessee
2. ITO Ward-2, Pune
3. The CIT-II, Pune
4. D.R. "A" Bench, Pune
5. Guard File

                                                           By order


                                                 Senior Private Secretary,

Income Tax Appellate Tribunal, Pune