Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1)(f) in Uttar Pradesh Tax on Entry of Goods into Local Areas Act, 2007

(f)any other purpose connected with the development of trade, commerce and industry or for facilities relating thereto which the State Government may specify by notification;