Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 130C in Maharashtra Cinemas (Regulation) Rules, 1966 130C. Fees. - The fees for grant or renewal of licence under rule 130-B shall be Rs. 37.50 for a period of six months.
