Section 67(2)(a) in The U.P. Minor Minerals (Concession) Rules, 1963

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Uttar Pradesh - Subsection

Section 67(2)(a) in The U.P. Minor Minerals (Concession) Rules, 1963

(a)in the case of agricultural land, the amount of annual compensation shall be worked out on the basis of the average annual net income from the cultivation of similar land for the past three years, and

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State of Uttar Pradesh - Subsection

Section 67(2)(a) in The U.P. Minor Minerals (Concession) Rules, 1963