Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(ja) in The Taxation Laws (Amendment) Act, 2006

(ja)an order of imposing or enhancing penalty under sub- section (1A) of section 275.