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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Bihar - Subsection

Section 52(e) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(e)On completion of work, left over building material, article or other substance or debris are disposed of as soon as possible to avoid any hazard to any traffic or person.