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Calcutta High Court

Shimnit Utsch India Pvt. Ltd. & Anr vs W.B. Transport Infrastructure on 31 March, 2010

Author: Pratap Kumar Ray

Bench: Pratap Kumar Ray

                           GA No. 1560 of 2006
                           APOT No. 84 of 2006
                           WP No. 2083 of 2005
                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE

                        SHIMNIT UTSCH INDIA PVT. LTD. & ANR.

                                   Versus

                       W.B. TRANSPORT INFRASTRUCTURE
                       DEVELOPMENT CORPORATION LTD. & ORS.


  BEFORE:

  The Hon'ble JUSTICE PRATAP KUMAR RAY

The Hon'ble JUSTICE MRINAL KANTI SINHA Date : 31st March, 2010.

The Court : None appears for the parties even at the second call. The application is dismissed for default. Interim orders, if any, are vacated.

All parties concerned are to act on a signed xerox copy of this order on the usual undertakings.

(PRATAP KUMAR RAY, J.) (MRINAL KANTI SINHA, J.) TR/