Calcutta High Court
Shimnit Utsch India Pvt. Ltd. & Anr vs W.B. Transport Infrastructure on 31 March, 2010
Author: Pratap Kumar Ray
Bench: Pratap Kumar Ray
GA No. 1560 of 2006
APOT No. 84 of 2006
WP No. 2083 of 2005
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SHIMNIT UTSCH INDIA PVT. LTD. & ANR.
Versus
W.B. TRANSPORT INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE PRATAP KUMAR RAY
The Hon'ble JUSTICE MRINAL KANTI SINHA Date : 31st March, 2010.
The Court : None appears for the parties even at the second call. The application is dismissed for default. Interim orders, if any, are vacated.
All parties concerned are to act on a signed xerox copy of this order on the usual undertakings.
(PRATAP KUMAR RAY, J.) (MRINAL KANTI SINHA, J.) TR/