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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(5)(c) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)who has been holding an equivalent post of Assistant Commissioner in any of the charitable or religious institutions or endowments published under clause (a) of Section 6 including a person in the service of the Tirumala-Tirupathi Devasthanams, by transfer: