Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(n) in The Maharashtra Electricity (Supply) Rules, 1963

(n)the matters under reference to the Central Electricity Authority for arbitration or otherwise;