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Chattisgarh High Court

Smt. Ananda Damle vs Liladhar Thakur 49 Mac/1238/2016 Smt. ... on 22 January, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                             MAC No. 1008 of 2016

              Shriram General Insurance Co.Ltd. Versus Smt.Archana.

                    MAC Nos. 1009, 1222 & 1238 of 2016.



22.01.2018

None appear for the appellant when the matters are called.

Accordingly, list these cases in the week commencing 26/03/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit