Section 29B(2) in Jammu and Kashmir Co-Operative Societies Act, 1989
(2)There shall be at least such number of professionals having special knowledge or experience, and in such fields, as may be prescribed by the Reserve Bank on the Committee of an Apex Co-operative Bank or a Central Co-operative Bank and in case such number of elected directors do not, in the opinion of Reserve.Bank or the National Bank, possess such special knowledge or experience, and in such fields, as prescribed by the Reserve Bank, the Committee of an Apex Co-operative Bank or a Central Co-operative Bank, as the case may be, shall co-opt such number of professionals with full voting rights irrespective of:-(i)the limit on the number of members of the committee under this Act or rules framed thereunder or its bye-laws; and(ii)whether such professional is a member of the Society or not.