Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Meghalaya - Subsection Section 17(1) in Meghalaya Community Participation and Public Services Social Audit Act, 2017 (1)The State Government shall have the overall responsibility to take follow up action on the findings of the social audit.
