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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(iii) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(iii)to hold examinations and confer degrees, diplomas, certificates or other academic distinctions or recognitions on persons who have successfully completed a course of study in the manner laid down by the Statutes and Ordinances;