Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 4A in Telangana Bhoodan and Gramdan Act, 1965 4A. [ Secretary and other members of the staff. [Section 4A with marginal heading inserted by Act No.17 of 2017.] - There shall be appointed,- (i)Secretary; and(ii)other members of staff to assist the Secretary and the Board, on such terms and conditions as may be prescribed.]
