Section 4 in Rajasthan River Basin and Water Resources Planning Rules, 2015
4. Declaration before Assumption of office by Chairperson of the Authority or the nominated Member of the Council or the Authority.
- The Chairperson of the Authority, or the nominated Member of the Council or the Authority, as the case may be, before assumption of office, shall submit the following declaration, -(i)that he is not disqualified for appointment;(ii)that he has no potential conflict of interest, and acceptance of the same by the Government;(iii)that he has no affiliation with any firm, interest group, association, or organization seeking to defend and/or advance water usage claims and rights of any area, region, or industry.
