Section 124 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
124. Appointments to be made by the Superintendent.
- All appointments to the position of convict-watchmen, convict-overseer and convict-warder, respectively, shall be made by the Superintendent; Provided that no prisoner, who does not possess the necessary qualifications, shall at any time be so appointed without the previous sanction of the Inspector-General.
