Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(7) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(7)"Qualifying Examination" means the examination held for the purpose of granting a degree, diploma, licence or certificate conferring the right of registration on under this-Act ;