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[Cites 0, Cited by 0] [Section 264] [Entire Act]

NCT Delhi - Subsection

Section 264(c) in The New Delhi Municipal Council Act, 1994

(c)to provide receptacles of the type and in the manner prescribed by the Chairperson for the collection therein of all filth, rubbish and other polluted and obnoxious matter from such premises and to keep such receptacles in good condition and repair.