Section 13(2)(E) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(E)[ [Three Directors] nominated by the Board from amongst the Directors referred to in clause (d) of sub-section (3) of section 9 of the Act;

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