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State of Uttar Pradesh - Section

Section 26 in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

26. Rescission.

- The Uttar Pradesh Rice and Paddy (Levy and Regulation of Trade) Order, 1981 is hereby rescinded and the provisions of Section 6 and Section 24 of the U.P. General Clauses Act, 1904 (U.P. Act No. 1 of 1904), shall apply in relation to its rescission as they apply in relation to the repeal of an enactment by an Uttar Pradesh Act: